Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(9)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(9)(c) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(c)the operators shall raise the appliance sufficiently to keep clear off dock workers and objects.