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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(9) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(9)When lifting appliance is operating without a load on the slings:-
(a)slings or chains shall be hooked securely to the appliances before the operators are given signal to move;
(b)sharp hooks, multiple hooks and claws shall not hang at one end but shall be reeved through slings; and
(c)the operators shall raise the appliance sufficiently to keep clear off dock workers and objects.