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State of Rajasthan - Section

Section 22 in Rajasthan Agricultural University Act, 1962

22. Functions of the Academic Council.

(1)[[The] [Substituted, by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1983.] Academic Council shall be incharge of the academic affairs of [the University] [Substituted, by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-88.] and shall, subject to the provisions of this Act and the Statutes made thereunder and the general Regulations, have control over, and be responsible for, the maintenance of standards of instruction, education and examinations and for the requirements for the award of degrees and diplomas.
(2)[[The] [Substituted by Act No. 37 of 1987 dated 17-11-1987.] Academic Council shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes and shall advise the Vice-Chancellor on all academic matters [X X X.] [Omitted by Act No. 37 of 1987 dated 7-11-1987.]
(3)[ XXX] [Omitted by Act No. 37 of 1987 dated 7-11-1987.]