Section 22(1) in Rajasthan Agricultural University Act, 1962
(1)[[The] [Substituted, by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1983.] Academic Council shall be incharge of the academic affairs of [the University] [Substituted, by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-88.] and shall, subject to the provisions of this Act and the Statutes made thereunder and the general Regulations, have control over, and be responsible for, the maintenance of standards of instruction, education and examinations and for the requirements for the award of degrees and diplomas.
