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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Madras Presidency - Subsection

Section 68(1)(c) in Madras Estates Land Act, 1908

(c)when two or more persons severally claim the right to collect the rent or when the ryot entertains a bona fide doubt as to who is entitled to receive the rent which has become due;