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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(18) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(18)Instructor Dyeing and Printing and Instructor Dyeing/Weaving/Depot Incharge/Assistant Superintendent/Foreman (Hill).-By promotion from amongst substantively appointed Technical Assistant, Master Weaver, Master Dyer, Supervisor (Hill) and Instructor Weaving and Spinning, who have completed five years service as such on the first day of the year of recruitment.