Himachal Pradesh High Court
Ms. Maneesha Chauhan vs . Suresh Chauhan & Another on 25 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ms. Maneesha Chauhan vs. Suresh Chauhan & another Civil Suit No.107 of 2020 .
25.03.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the plaintiff.
Mr. Ajay Sharma, Senior Advocate with Mr. Amit Jamwal, Advocate, for defendant No.1.
Mr. Naresh Sharma, Advocate, for defendant No.2.
Civil Suit No.107 of 2020 Written statement on behalf of defendants No.1 & 2 as well as counter-claim on behalf of defendant No.1, stand filed.
Replication to written statement also stands filed. Learned counsel representing the plaintiff prays for and is granted four weeks' time to file written statement to the counter-claim filed by defendant No.1. List thereafter.
OMP No. 426 of 2020Reply on behalf of non-applicant/defendant No.1, stands filed. Learned counsel representing non-applicant/defendant No.2, prays for and is granted four weeks' time to file reply.
OMP No.102 of 2021Learned counsel representing the non-
applicants/defendants, pray for and are granted four weeks' time to file reply.
OMP No.110 of 2021The application is disposed of with the direction that the applicant/plaintiff shall file the English translation of documents in issue within four weeks.
(Sandeep Sharma) Judge 25th March, 2022 (reena) ::: Downloaded on - 28/03/2022 20:11:35 :::CIS