Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(v) in The Chhattisgarh Public Services (Promotion) Rules, 2003 (v)To rationalize the reservation in the cadre/part of service/post which has only 2 to 7 posts, rotation system of roster as mentioned in Schedule V, shall be applicable.]
