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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(3) in The Jharkhand Area Autonomous Council Act, 1994

(3)The Chairman, the Vice-Chairman and the members of the Executive Council shall be paid daily allowance at the rate of Rs. 150 per day for the period spent outside the head quarters for the work of Council and other members shall be paid daily allowance at the rate of Rs. 125 per day for taking part in the meetings of the Council.