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State of Jharkhand - Section

Section 26 in The Jharkhand Area Autonomous Council Act, 1994

26. Honorarium and Allowances to the Chairman, Vice-Chairman and members.

(1)Honorarium worth Rs. 1,750, Rs. 1,250 and Rs. 1,000 per month shall be payable to the Chairman, Vice-Chairman and the Members of the Executive Council respectively.
(2)Save as under clause (1), honorarium of Rs. 750 per month shall be payable to the remaining members.
(3)The Chairman, the Vice-Chairman and the members of the Executive Council shall be paid daily allowance at the rate of Rs. 150 per day for the period spent outside the head quarters for the work of Council and other members shall be paid daily allowance at the rate of Rs. 125 per day for taking part in the meetings of the Council.
(4)On a tour undertaken by the Chairman, the Vice-Chairman and the Members of the Executive Council for the works of the Council and by the members of the Council to attend the meeting of the Council, a first class or Air conditioned 2 tier railway fare which has actually been paid, shall be payable:Provided that in journey by air undertaken for the works of the Council by the Chairman and the Vice-Chairman, the fare actually paid, shall be payable.