Rajasthan High Court - Jodhpur
Ajay Petroleum, Iocl Dealer vs The Union Of India on 15 May, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6281/2019
1. Ajay Petroleum, Iocl Dealer, Situated At Village Rawatsar,
Nohar Road, Hanumangarh (Rajasthan) Through Its
Proprietor Arvind Kumar S/o Prithvi Singh, Aged About 55
Years R/o Village Rawatsar, Nohar Road, Hanumangarh
(Rajasthan).
2. Ganpati Filling Station, Iocl Dealer Situated At Sangariya
Road, Hanumangarh Junction (Rajasthan) Through Its
Proprietor Deepak Goyal S/o Satya Narayan Goyal, Aged
About 44 Years R/o Sangariya Road, Hanumangarh
Junction (Rajasthan).
3. Choudhary Auto Care, Icol Dealer Situated At Dhannasar
Kenchi, District Hanumangarh Junction (Rajasthan)
Through Its Proprietor Renu Punia W/o Yashpal Singh,
Aged About 52 Years R/o Dhannasar Kenchi, District
Hanumangarh Junction (Rajasthan).
4. Dudhwal Kisan Seva Kendra, Iocl Dealer, Situated At,
Village Fatehgarh Through Its Proprietor Surendra Kumar
Dudhwal S/o Manniram Dudhwal, Aged About 45 Years
Village Fatehgarh, Teh. And Dist. Hanumangarh.
5. Soni Filling Station, Iocl Dealer, Situtated At Pallu, Tehsil
Rawatsar District Hanumangarh (Rajasthan) Through Its
Proprietor Vinay Soni S/o Malchand Soni, Aged About 55
Years R/o Pallu, Tehsil Rawatsar District Hanumangarh
(Rajasthan).
6. Kumar Brothers, Bpcl Dealer Situated At Hanumangarh
Junction (Rajasthan), Through Its Partner Praveen Kumar
S/o Guru Charan, Aged About 56 Years R/o Hanumangarh
Junction (Rajasthan).
----Petitioners
Versus
1. The Union Of India, Through The Secretary, Ministry Of
Petroleum And Natural Gas, Government Of India, New
Delhi.
2. The Executive Director, Indian Oil Corporation Limited,
Indian Oil Bhawan G 9, Ali Yavar Janm Marg, Bandra
(East), Mumbai- 400 051.
3. The Deputy General Manager, (Retail), Indian Oil
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(2 of 3) [CW-6281/2019]
Corporation Limited, Jodhpur, Rajasthan.
4. The Director, Bharat Petroleum Corporation Limited,
Bharat Bhawan, 4 And 6, Currimbhoy Road, Ballard
Estate, P.b. No. 688 Mumbai- 400001.
5. The Terminal Manager Retail, Bharat Petroleum
Corporation Limited, Jodhpur, Rajasthan.
6. The Controller Legal Metrology (Weights And Measures),
Government Of Rajasthan, Department Of Consumer
Affairs, Udyog Bhawan, Tilak Marg, Jaipur- 302 005.
7. The Joint Labour Commissioner, Department Of Labour
And Employment, Paota- B Road, Jodhpur, Rajasthan.
8. The Commissioner Employees Provident Fund
Organization, Rajasthan, Zonal Office, Bhavishya Nidhi
Bhawan, 130, Paschim Pal Vistar Yogna, Opp. Shankar
Nagar, Jodhpur Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ravindra Singh Rathore
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Judgment / Order 15/05/2019 Learned counsel for the petitioners informs this Court that in the identical matter being number SBCWP No. 11404/2018 the following order has been passed on 06.8.2018:-
"Learned counsel for the petitioners submits that in identical petition pending before Jaipur Bench bearing SBCWP No. 20945/2017 (M/s Vinayak Fuel Filling Station & Ors. Vs. Union of India & Ors.), while issuing notices, the Court has granted interim order.
Issue notice to the respondents No. 2 to 5. Notices are made returnable within two weeks, to be given dasti to learned counsel for the petitioners.
In the meanwhile, operation and effect of revised/amended guidelines i.e. Clauses 1.5.(x), 5.1.2, 5.1.14(b), 5.1.18 and 8.3 (ix) contained in amended guidelines shall remain stayed qua the petitioners. "(Downloaded on 28/06/2019 at 04:30:38 AM)
(3 of 3) [CW-6281/2019] Issue notice to the respondents, returnable in four weeks.
The interim order granted on 6.8.2018 shall operate qua the present petitioners also.
List along with SBCWP No. 11404/2018.
(DR. PUSHPENDRA SINGH BHATI),J ns. 48- (Downloaded on 28/06/2019 at 04:30:38 AM) Powered by TCPDF (www.tcpdf.org)