Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Haryana - Section Section 35 in The Punjab Courts Act, 1918 35. [Section 35 was omitted by the Government India (Adaptation of Indian Laws) Order, 1937.]
