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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iii) in Gemstone Policy of Orissa, 1998

(iii)Introduction of trading licence will encourage entrepreneurs/business to carry out free trade in Gemstone and stop clandestine activities and smuggling Competition by many trading licencees to purchase from finder will ensure reasonable price to this latter. Besides, considerably higher trading licence fee will add to the Government income in addition to royalty from the licencees.