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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

(3)The Assistant Executive Engineer (Rural Development and Panchayat Raj) working in the sub-divisions shall super-check not less than five per cent of the works, costing not more than rupees one lakh.