Allahabad High Court
Amit Enterprises vs Union Of India & Others on 2 April, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT TAX No. - 1514 of 2008 Petitioner :- Amit Enterprises Respondent :- Union Of India & Others Petitioner Counsel :- Pankaj Bhatia,Amit Awasthi,B. Agarwal,Kashif Zaidi,P. Agarwal,P.N. Awasthi Respondent Counsel :- A.S.G.I.,A. Nigam,R.P. Singh Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J. Dismissed.
For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.
Order Date :- 2.4.2010 RKP