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Allahabad High Court

Amit Enterprises vs Union Of India & Others on 2 April, 2010

Bench: Sunil Ambwani, Kashi Nath Pandey

Court No. - 29

Case :- WRIT TAX No. - 1514 of 2008

Petitioner :- Amit Enterprises
Respondent :- Union Of India & Others
Petitioner Counsel :- Pankaj Bhatia,Amit Awasthi,B. Agarwal,Kashif
Zaidi,P. Agarwal,P.N. Awasthi
Respondent Counsel :- A.S.G.I.,A. Nigam,R.P. Singh

Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J. Dismissed.

For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.

Order Date :- 2.4.2010 RKP