Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115R] [Entire Act] State of Goa - Subsection Section 115R(1) in The Goa Panchayat Raj Act, 1994 (1)The Government may assign to a Taluka Panchayat functions in relation to any matters to which the executive authority of the Government extends.
