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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972

(3)It shall come into force on such [date] [Act came into force on 01.04.1975 by notification. Text of the notification is at the end of the Act.] as the State Government may, by notification in the official Gazette, appoint.