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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Puducherry - Subsection

Section 33(2)(a) in Puducherry School Education Act, 1987

(a)The authority, officer or person, prescribed under sub-section (1) shall send a copy of the report on the audit of the accounts under that sub-section to the appropriate authority which shall forward the report to the educational agency.