Section 33(2) in Puducherry School Education Act, 1987
(2)(a)The authority, officer or person, prescribed under sub-section (1) shall send a copy of the report on the audit of the accounts under that sub-section to the appropriate authority which shall forward the report to the educational agency.The educational agency shall, within such time as may be prescribed, submit that report together with the comments of that agency to the appropriate authority.
