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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(b) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(b)he absents himself without the permission of the Panchayat Samiti from more than three consecutive ordinary meetings of the Samiti; 1[or];