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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1)(v) in First Statutes of the University of Udaipur

(v)Members co-opted by the faculty concerned from among persons who are not teachers in the University of Udaipur or in any of its affiliated colleges. A number of such members not exceeding three; and