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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1) in First Statutes of the University of Udaipur

(1)The faculties shall consist of the following:-
(i)Chairman of the faculty.
(ii)[(a) The Heads [x x x] [Substituted vide Resolution Nos. 4 & 5. dated 29-3-1967 and assented by the Chancellor on dated 12-4-1967.] of the Departments in the University in the subjects assigned to the Faculty.
(b)Three members elected from each campus by persons of the status of [Professors, Readers and Associate Readers] [Substituted by Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68)/Gnl./GSR/74/2985, dated 10-6-1974.] in extension, teaching and research other than heads [x x x] [Deleted by Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1 (68)/Gnl./GSR/74/2985, dated 10-6-1974.] from among themselves in the subjects assigned to the Faculty.]
(iii)All heads of the departments within the faculty in the colleges affiliated upto the degree standard provided they have at least 8 years experience of teaching degree classes in a subject of the faculty.
(iv)Not more than 4 teachers appointed by the Vice-Chancellor from among the subjects assigned to the faculty.
(v)Members co-opted by the faculty concerned from among persons who are not teachers in the University of Udaipur or in any of its affiliated colleges. A number of such members not exceeding three; and
(vi)The conveners of the committees of courses in the faculty who are not otherwise included under the foregoing clauses.