Madhya Pradesh High Court
Grasim Vidyalaya vs Bhartiya Ashaskiya Shikshan Sansthan ... on 22 July, 2021
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MP-2253-2020 The High Court Of Madhya Pradesh WP-1003-2015 (GRASIM VIDHYALAYA Vs LABOUR DEPARTMENT AND OTHERS) MP/02253/2020 12 Indore, Dated : 22-07-2021 Heard through Video Conferencing. Parties through their counsel. Since the pleadings are complete, the matter may be heard finally on the next date of hearing itself, looking to the fact that the present petition is pending since 2015 and now the execution proceedings have also been initiated.
Let the matter be listed on 05-08-2021. Learned counsel for the parties are directed to submit a brief synopsis (SUBODH ABHYANKAR) JUDGE rashmi Signature Not Verified VerifiedDigitally Digitally signed by SAN RASHMI PRASHANT Date: 2021.07.23 13:20:52 IST