Section 27(2)(k) in The Punjab Labour Welfare Fund Act, 1965

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(2)(k) in The Punjab Labour Welfare Fund Act, 1965

(k)the publication of the report of activities financed from the Fund together with statement of receipts and expenditures of the Fund and statement of accounts; and

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State of Haryana - Subsection

Section 27(2)(k) in The Punjab Labour Welfare Fund Act, 1965