(1)This Act may be called the [Banaras] [Substituted by Act 55 of 1951, s.2, for " Benares" ] Hindu University Act, 1915.(2)It shall come into force on such [date] [1st April, 1916, see Gazette of India, 1916, Pt.I, p.352] as the Central Government may, by notification in the Official Gazette, direct.
