Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Banaras Hindu University Act, 1915 (2)It shall come into force on such [date] [1st April, 1916, see Gazette of India, 1916, Pt.I, p.352] as the Central Government may, by notification in the Official Gazette, direct.
