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Madhya Pradesh High Court

Pawan Paradhi vs The State Of Madhya Pradesh on 24 July, 2018

1 MCRC-18829-2018 The High Court Of Madhya Pradesh MCRC-18829-2018 (PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 24-07-2018 None present for the applicant, even in the second round. Case diary is available. In the absence of learned counsel for the applicant, the matter is adjourned.

List the matter after two weeks.

(RAJEEV KUMAR DUBEY) JUDGE dixit Digitally signed by MAHENDRA KUMAR DIXIT Date: 2018.07.25 15:05:06 +05'30'