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Madhya Pradesh High Court

Pawan Paradhi vs The State Of Madhya Pradesh on 20 June, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-18829-2018 (PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 20-06-2018 Parties through their counsel. Case diary is available. As prayed by learned counsel for the applicant list after a week.

sh (RAJEEV KUMAR DUBEY) e JUDGE ad Digitally signed by ANURAG SONI Pr a Date: 2018.06.20 16:46:31 +05'30' hy as ad M of rt ou C h ig H