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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(1)Any stone less than such size as may from time to time be prescribed by the Director with a cross-cut on the head. Mode of repairs : A stone of proper size shall be substituted.