Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(n) in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008 (n)"Select List" in relation to any grade or post means the select list prepared in accordance with regulation 13 for that grade or post.
