Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(ii) in Jharkhand Staff Selection Commission Act, 2008 (ii)The Chairman of the Commission shall delegate the duties of examination controller to one of the members and the duties of Administrative matters to the other member.
