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State of Uttar Pradesh - Section

Section 2 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

2. Amendment of Rule 3.

- In the Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service Rules, 1983, hereinafter referred to as the said rules, in Rule 3, for existing clause (a) the following clause shall be substituted, namely -
(a)'appointing authority' in respect of the posts of Men's Branch and Women's Branch both means the Additional Director of Education (Secondary), Uttar Pradesh, Allahabad.