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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

(a)'appointing authority' in respect of the posts of Men's Branch and Women's Branch both means the Additional Director of Education (Secondary), Uttar Pradesh, Allahabad.