Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(3)(f) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (f)furnishing of security bonds, guarantees etc. by its officers and employees,