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State of West Bengal - Section

Section 27 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

27. Appointment of other officers and employees

.— (1) No market committee shall appoint any officer or employee except with the prior sanction of the Board.
(2)Proposals for sanction under sub-rule (1) shall be sent to the Board by the market committee with full supporting facts and figures at least on month before the proposed date of appointment.
(3)The market committee may, subject to the approval of the Board in terms of sub-section (4) of section 14, frame rules for :
(a)recruitment to various posts,
(b)pay or scale of pay attached to various posts,
(c)categories and scales of allowances admissible to its officers and employees,
(d)payment of travelling allowances, grant of leave and leave salary, loans, advances, ex-gratia payments, honorarium or gratuity to officers and employees,
(e)establishment and maintenance of provident fund for its officers and employees,
(f)furnishing of security bonds, guarantees etc. by its officers and employees,
(g)conduct, discipline and punishment of its officers and employees, and
(h)other conditions of service for its officers and employees.