Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Mizoram - Subsection Section 8(i) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (i)The name of the distillery / the distributor / brewery / bonded warehouse / bottling plant or of the firm to which the export is to be made;
