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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)A candidate shall have passed the qualifying examination with minimum 50% marks (45% for SC/ST/SEBC category) in aggregate referred to in sub-rule (1) from,-
(i)the Gujarat Board; or
(ii)the Central Board of Secondary Education:
Provided that,
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(iii)the Council of Indian School Certificate Examination, New Delhi:
Provided that:
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(iv)the National Institute of Open Schooling:
Provided that,
(a)the study centre/school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(v)the International School Board:
Provided that,
(a)the study centre/school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(vi)Diploma from International Baccalaureate, obtained after 10 years of schooling, with not less than 50% marks in aggregate; and
(vii)have scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), for the Bachelor of Architecture Course; or
(viii)have passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology Course; or
(ix)have passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course.