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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(c) in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

(c)The minimum marks required for passing in the viva-voce by the lower and higher standard will be 50 percent and 60 percent respectively. An officer has to obtain the minimum pass marks separately in the written examination and viva-voce for being declared to have passed in Hindi by either standard.