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State of Bihar - Section

Section 42 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

42. Repeal and saving.

- These Rules will supersede any Rules corresponding to them and in force immediately before the commencement of these Rules, in so far as such Rules are in conflict with the Rules hereby published:Provided that any order made or action taken under the Rules so superseded, shall be deemed to have been made or taken under the corresponding provisions of these Rules.Appendix I(See Rule 27)Syllabus for the Departmental Examination Hindi
(a)There will be only one written paper in Hindi (in Devnagari script) carrying 200 marks. The duration of the examination will be three hours. The marks will be distributed as below:-
(i)Noting-50
(ii)Drafting-50
(iii)Translation-80 (Hindi to English-40 and English to Hindi-40)
(iv)Correction of sentences-20
Officers securing 50 per cent and above in the written paper will be declared to have passed by the lower standard and those securing 60% and above would be declared to have passed by the higher standard.
(b)The viva-voce examination in Hindi will carry 100 marks. The topics for viva-voce will be as follows:-
(i)Conversation on general topics-40 marks
(ii)Testing knowledge of technical words and expressions generally used-30 marks
(iii)Reading of Hindi manuscripts and thier oral translation into English and reading of passages in English and their translation into Hindi-30 marks
(c)The minimum marks required for passing in the viva-voce by the lower and higher standard will be 50 percent and 60 percent respectively. An officer has to obtain the minimum pass marks separately in the written examination and viva-voce for being declared to have passed in Hindi by either standard.
(d)The following books are recommended:-
(i)Navin Hindi Praveshika
(ii)Prashikashan Vyakhyan Mala, Parts I and II
Appendix II(See Rule 28)Form of ApplicationNo.From :-................................................................................................To,................................................................................................Dated .......................... 20Sir,With reference to Rule 28 of the Rules for the Departmental Examination of Officers of the Bihar Civil Service (Judicial Branch) I have to report my intention to appear at the departmental examination to be held at-
(a)................................... from the (b) ................................... 19, in the following subjects :-
Subjects Lower standard Higher standard
(1)(2)(3)(4)(5)    
Yours faithfully,(Full signature with name and designation)To be clearly written.Office ..................District .................Note. - Candidates should state for what standard they intend to appear.
(a)Name of Centre .....................
(b)Date ........................................