Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(i) in The Punjab Livestock and Birds Diseases Act, 1948 (i)no compensation shall be paid in respect of any person convicted of any offence punishable under this Act, committed in respect of such [livestock or bird];
