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Union of India - Act

The Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances (Amendment) Act, 1996

UNION OF INDIA
India

The Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances (Amendment) Act, 1996

Act 16 of 1996

  • Published on 1 January 1996
  • Commenced on 1 January 1996
  • [This is the version of this document from 1 January 1996.]
  • [Note: The original publication document is not available and this content could not be verified.]
BE it enacted by Parliament in the Forty- seventh Year of the Republic of India as follows:-An Act further to amend the Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988.

1. Short title.

This Act may be called the Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances (Amendment) Act, 1996 .

2. Amendment of section 10 of Act 46 of 1988 .

In the Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 , in section 10, in sub- section 1, for the figures, letters and words" 31st day of July, 1996 ", the figures, letters and words" 31st day of July, 1999 " shall be substituted. K. L. MOHANPURIA, Secy. to the Govt. of India