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Union of India - Section

Section 2 in The Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances (Amendment) Act, 1996

2. Amendment of section 10 of Act 46 of 1988 .

In the Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 , in section 10, in sub- section 1, for the figures, letters and words" 31st day of July, 1996 ", the figures, letters and words" 31st day of July, 1999 " shall be substituted. K. L. MOHANPURIA, Secy. to the Govt. of India