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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

(b)The expressions "Shop" and "Commercial establishments" have respectively the meaning assigned to them in the Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhiniyam, 1962.