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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(c) in The Statutes of the Punjabi University

(c)All whole-time members of the teaching staff shall retire on reaching the age of sixty years; provided that an extension for a period up to two years but not exceeding one year at a time, may be allowed in special cases on the recommendation of the Vice-Chancellor. Such extension however, shall not be beyond July 31 of the year in which the employee attains the age of 62 years :