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State of Punjab - Section

Section 38 in The Statutes of the Punjabi University

38. [ Age of Retirement.] [University employees shall retire on the last day of the month instead of the actual date. (Senate XI, 16.10.1975).] (a) All whole-time paid members of the Administrative Staff except persons appointed on contract basis and the category 'C' employee shall retire on reaching the age of 60 years.

(b)All whole-time category 'C' employees shall retire on reaching the age of 60 years; provided that extension may be allowed up to the age of 65 years on the recommendation of the Officer concerned and on production of a certificate of physical fitness from a Medical Officer of the rank of an Assistant Surgeon after every two years.
(c)All whole-time members of the teaching staff shall retire on reaching the age of sixty years; provided that an extension for a period up to two years but not exceeding one year at a time, may be allowed in special cases on the recommendation of the Vice-Chancellor. Such extension however, shall not be beyond July 31 of the year in which the employee attains the age of 62 years :
Provided further that the Senate may relax this provision in the case of a teacher holding a post for which qualified persons are not found even after inviting applications through advertisement. (Such relaxation should not exceed two years at a time).
(d)A whole-time Medical Officer of the University shall retire on reaching the age of sixty years : provided that extension may be granted for a period up to two yeas, in special case, on the recommendation of the Vice- Chancellor.