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State of Jharkhand - Section

Section 15 in Jharkhand Building Byelaws 2016

15. Third Party certification.

- 15.1 Accredited architects/engineers may be authorized to do inspection as third party inspection of any building under construction or completed, by the head of the authority.
15.2Such accredited architects/engineers shall not be anyway associated to the project concerned.
15.3They shall issue certificate regarding construction quality/structural safety norms as well as construction is going on or completed as per sanctioned drawing. Structural safety checklist shall be provided in Annexure-IX and construction quality checklist/testing shall be provided in Annexure-X