Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 211 in Police Regulations, Bengal , 1943

211. Verification rolls. [§ 12, Act V, 1861].

(a)A verification roll received at a police-station in respect of a candidate for service under the Crown shall be tested by a local enquiry made by an officer not below the rank of Assistant Sub-Inspector. (See regulation 750.)
(b)On receipt of verification rolls the file of "discharge slips" kept at police-stations shall also be examined and the result reported.