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[Cites 0, Cited by 0] [Section 211] [Entire Act]

Bengal Presidency - Subsection

Section 211(a) in Police Regulations, Bengal , 1943

(a)A verification roll received at a police-station in respect of a candidate for service under the Crown shall be tested by a local enquiry made by an officer not below the rank of Assistant Sub-Inspector. (See regulation 750.)