Section 6(1)(b) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986

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State of Telangana - Subsection

Section 6(1)(b) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986

(b)equivalent to three months rent for every year of unexpired period of lease where such unexpired period is more than five years but does not exceed ten years subject to a minimum amount equivalent to twenty months' rent; or

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State of Telangana - Subsection

Section 6(1)(b) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986