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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11)(f) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(f)the inspecting officer shall give a receipt for sample or samples taken and retain a duplicate copy of the receipt duly signed by the person in whose presence the sample was taken.